Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 18 in The Gujarat Maritime Board Act, 1981 18. [ [Section 18 was substituted, by Gujarat 3 of 1996, Section 8 (w.r.e.f. 08-09-1995).] Section [Power to make appointments.] Deleted by Gujarat 3 of 1996, section 7.]
