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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(2)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)The overburden, waste rock and non-saleable mineral generated during mining operations shall be managed to stack separately in properly formed dumps on grounds earmarked in approved environmental clearance;