Central Administrative Tribunal - Jammu
Dorjay Wangchok vs School Education Department on 5 March, 2026
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Central Administrative Tribunal
Jammu Bench, Jammu
Hearing through video conferencing
Contempt Application No. 61/104/2026
Arising out of
Transferred Application No. 61/5757/2020
This the 05th day of March, 2026
Hon'ble Mr. Sanjeev Gupta, Judicial Member
Hon'ble Ms. Pragya Sahay Saksena, Administrative Member
1. Dorjay Wangchok
...Petitioner
(Through Advocate: Ms. Shagufta Maqbool)
Versus
1. Bhanu Prabha and others.
..Respondents
(Through Advocate: Mr. Sudesh Magotra, A.A.G.)
ARUN
ARUN KUMAR
KUMAR 2026.03.16
12:43:39+05'30'
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ORDER
(Per:- Sanjeev Gupta, Judicial Member) Learned counsel for the petitioner stated that she will withdraw the instant Contempt Petition in order to avail appropriate remedy under the provisions of Administrative Tribunals Act, 1985.
2. Accordingly, the Contempt Petition is dismissed as withdrawn with liberty as aforesaid.
(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...
ARUN
ARUN KUMAR
KUMAR 2026.03.16
12:43:39+05'30'