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Central Administrative Tribunal - Jammu

Dorjay Wangchok vs School Education Department on 5 March, 2026

                                                         :: 1 ::

                                Central Administrative Tribunal
                                   Jammu Bench, Jammu

                               Hearing through video conferencing

                           Contempt Application No. 61/104/2026
                                        Arising out of
                          Transferred Application No. 61/5757/2020

                                This the 05th day of March, 2026

                          Hon'ble Mr. Sanjeev Gupta, Judicial Member
                   Hon'ble Ms. Pragya Sahay Saksena, Administrative Member

              1.     Dorjay Wangchok
                                                                       ...Petitioner
              (Through Advocate: Ms. Shagufta Maqbool)

                                            Versus

              1.     Bhanu Prabha and others.
                                                                    ..Respondents
              (Through Advocate: Mr. Sudesh Magotra, A.A.G.)




        ARUN
ARUN    KUMAR
KUMAR   2026.03.16
        12:43:39+05'30'
                                                            :: 2 ::

                                          ORDER

(Per:- Sanjeev Gupta, Judicial Member) Learned counsel for the petitioner stated that she will withdraw the instant Contempt Petition in order to avail appropriate remedy under the provisions of Administrative Tribunals Act, 1985.

2. Accordingly, the Contempt Petition is dismissed as withdrawn with liberty as aforesaid.

(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...





        ARUN
ARUN    KUMAR
KUMAR   2026.03.16
        12:43:39+05'30'