Section 39(1) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920
(1)The [State Government] [The words 'Provincial Government' were Substituted For the words 'local Government' by the A.O.1937 and the word 'State' was Substituted For Provincial by the A.O.1950.] may, by notification in the (Official Gazette) extend any provision of this act to any union or other local area in which the (Madras Local Boards Act, 1920) is in force and may declare its extension to be subject to such restrictions and modifications as they think fit.
