Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(6C)] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(6C)(b) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960 (b)that the person in whose favour such settlement was made is entitled to the possession of such land;