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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(3)"Forum" means Grievance Redressal cum Settlement Forum including the Sub-divisional Forum, Divisional Forum, Circle Forum or District Forum & Corporate Forum as the case may be;