Section 15(2)(b) in The Central Industrial Security Force Act, 1968

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Union of India - Subsection

Section 15(2)(b) in The Central Industrial Security Force Act, 1968

(b)be a member of, or be associated in any way with, any other society, institution, association or organisation that is not recognised as part of the Force or is not of a purely social, recreatinonal or religious nature; or

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Union of India - Subsection

Section 15(2)(b) in The Central Industrial Security Force Act, 1968