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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Maharashtra - Subsection

Section 188(1)(c) in Maharashtra Housing and Area Development Act, 1976

(c)the Bombay Building Repairs and Reconstructions Board Act, 1969; [and] [The word 'and' was inserted by Maharashtra 54 of 1977, Section 6(a).]