Himachal Pradesh High Court
M/S Daimler Financial Services India ... vs . Rashid on 30 April, 2026
M/s Daimler Financial Services India Pvt. Ltd. vs. Rashid .
Mohammad & Ors.
C.R. No. 50 of 2026.
30.04.2026 Present: Mr. Sanjay Kumar Sharma, Advocate, for the petitioner.
of C.R. No. 50 of 2026.
Issue notice to the respondents, rt returnable within four weeks on steps being taken within one week.
CMP Nos. 9157, 9178 and 9158 of 2026.
Notice in the aforesaid terms.
CMP(M) No. 628 of 2026.
Since, as per the report of the Registry, the petition is well within period of limitation, therefore, the application has lost its efficacy and the same is accordingly disposed of.
(Romesh Verma) Judge 30th April, 2026.
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