Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Jharkhand - Subsection Section 141(3) in Bihar Education Code, 1961 (3)The District Superintendent of Education appointed under section 62A shall operate the District Education Fund in accordance with rules made by the State Government.
