Section 22(5) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
(5)The Selection Committee for the appointment of a Principal or a Professor shall consist of:-(a)the Director;(b)the director of Medical Education, Uttar Pradesh.(c)three experts to be nominated by the President;(d)such other persons as may be prescribed;Provided that in the case of the appointment of a Professor, the Head of Department concerned shall also be a member of the Selection Committee;
