Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(vii) in The Punjab Khadi and Village Industries Board Act, 1955 (vii)["member" or "member of the Board" includes "Chairman" or "Chairman of the Board" respectively.] [Inserted by Punjab Act 30 of 1964, section 2.]
