Section 13(1) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
(1)The Government shall, within ninety days, from the specified date, pay in cash to the Commissioner, for payment to the owner of the textile undertaking, an amount equal to the amount specified against the textile undertaking in the First Schedule and shall also pay to the Commissioner such sums as may be due to the owner of the textile undertaking under sub-section (2) of section 7.
