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[Cites 0, Cited by 1] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(1) in Tamil Nadu Value Added Tax Act, 2006

(1)If the Government consider that with a view to prevent or check evasion of tax under this Act in any place or places in the State, it is necessary so to do, they may, by notification, direct the setting up of a check-post or the erection of a barrier or both, at such place or places as may be notified.