Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 6 in The Jammu and Kashmir Electricity Act, 2010 6. Obligations to supply electricity to rural areas. - The Government shall endeavor to supply electricity to all areas including villages and hamlets.
