Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 120] [Entire Act] Union of India - Subsection Section 120(1) in The Army Act, 1950 (1)Subject to the provisions of sub-section (2), a summary court-martial may try any offence punishable under this Act.
