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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)stating that it proposes to make the final order or to declare the interim order to he a final order;