Section 3(4) in The Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Form of Annual Statement of Accounts and Records) Rules, 2016

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Section 3(4) in The Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Form of Annual Statement of Accounts and Records) Rules, 2016

(4)The Joint Commission shall prepare the following accounts, namely:-

(a)receipt and payment account;

(b)income and expenditure account;

(c)balance sheet.