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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(i) in The Maharashtra Debt Relief Act, 1975

(i)"seasonal finance" means advancing of loans for preparation of land for irrigation, for constructing field channels or bunds to save land from erosion, for the removal of silt or for such other purposes and payable during such periods as may be prescribed;