Supreme Court - Daily Orders
M/S Kataria Automobiles Pvt. Ltd. vs State Of Gujarat Through The Assistant ... on 29 April, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.16 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No(s). 7762/2016)
(Arising out of impugned final judgment and order dated 20/03/2015
in TA No. 41/2015 in TA No. 42/2015 in TA No. 43/2015 passed by
the High Court Of Gujarat At Ahmedabad)
M/S KATARIA AUTOMOBILES PVT. LTD. Petitioner(s)
VERSUS
STATE OF GUJARAT Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. V. Lakshmikumaran,Adv.
Mr. Anandh K.,Adv.
Mr. Hemant Bajaj,Adv.
Mr. Aditya Bhattacharya,Adv.
Mrs. L. Charnaya,Adv.
Mr. M. P. Devanath,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well on application for condontion of delay.
Tag with C.A. No. 1821 of 2007 (@ SLP(C)No. 5080 of 2006).
Signature Not Verified(Madhu Bala) (Jaswinder Kaur) Digitally signed by Meenakshi Kohli Date: 2016.04.30 Court Master Court Master 10:38:24 IST Reason: