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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3)(a) in National Housing Bank (Officers') Service Regulations, 1997

(a)in the case of a direct appointee, his services may be terminated by one month's notice or payment of one month's emoluments in lieu thereof, and