Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(4) in The Nathdwara Temple Rules, 1973 (4)It shall be the responsibility of the Gehnaghar Officer to verify on receiving the jewellery that each such article is intact and is in its original and sound condition.
