Section 88(1)(b) in The Ajmer Tenancy and Land Records Act, 1950

[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(1)(b) in The Ajmer Tenancy and Land Records Act, 1950

(b)his implements of husbandry and such cattle and seed grain as may, in the opinion of the court, be necessary to enable him to earn his livelihood as an agriculturist; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 88(1)(b) in The Ajmer Tenancy and Land Records Act, 1950