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State of Chattisgarh - Section

Section 1 in Chhattisgarh State Upacharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010

1. Short title, extent and commencement.

(1)This Act may be called the Chhattisgarh State Upacharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010.
(2)It extends to the whole State of Chhattisgarh.
(3)It shall come into force from the date of its publication in the Official Gazette.