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State of Maharashtra - Section

Section 23 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

23. Inspection of sources of water supply.

- Every Circle Officer and Circle Inspector shall frequently check quinquennial register of water supply maintained by the Talathi and visit wells and other sources of water supply in the gaothan and wells, tanks and bandharas in all holdings in the village for testing the said register. If the entry in the register is found to be correct, the Circle Officer or, as the case may be, the Circle Inspector shall initial against it and if the entry is not correct, he shall correct it in red ink.