Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 19 September, 2014
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ITEM NO.1 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 197/2014 in Petition(s) for Special Leave to Appeal (C)
No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION AND ANR Respondent(s)
(for directions)
I.A.No.201 (Appln.for directions)
Date : 19/09/2014 These applications were called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
Mr.Dayan Krishnan, Sr.Adv.(A.C.)
For Petitioner(s) Ms. Kamini Jaiswal,Adv.(NP)
For Respondent(s) Ms.Pinky Anand, ASG
Mr.R.K.Rathore, Adv.
Mr.C.K.Sharma, Adv.
For Mr.D.S.Mahra, Adv.
Ms.Asha G.Nair, Adv.
Mr.Gaurav Sharma, Adv.
For Ms.Sushma Suri, Adv.
Mr. Anip Sachthey,Adv.
Mr.Ameet Singh, Adv.
Signature Not Verified
Mr. Anuvrat Sharma,Adv.
Digitally signed by
Mr. B. K. Satija,Adv.
Ramana Venkata Ganti
Date: 2014.09.19
16:31:18 IST
Reason:
2
Mr.Basava Prabhu Patil, Sr.Adv.
Mr.Rajendra Singhvi, Adv.
Mr.K.K.L.Gautam, Adv.
For Mr. Brij Bhusan,Adv.
Mr. Deeptakirti Verma,Adv.
Ms.Neha Sharma, Adv.
Mr. Irshad Ahmad,Adv.
Mr.Somiran Sharma, Adv.
Ms.Shruti Srivastava, Adv.
For Mr. K. R. Sasiprabhu,Adv.
Mr. Naresh Kumar,Adv.
Mr. Nischal Kumar Neeraj,Adv.
Mr.Mayank Wadhwa, Adv.
Ms.Ramya Chinna Kutty, Adv.
For Mr. Rameshwar Prasad Goyal,Adv.
Mr. Ravindra Kumar,Adv.
Mr. Sandeep Bhalla,Adv.
Mr. Sarad Kumar Singhania,Adv.
Mr. Satyendra Kumar,Adv.
Mr. Shiv Kumar Suri,Adv.
Mr. V. K. Verma,Adv.
M/s. Legal Options,Adv.
Ms. Madhurima Tatia,Adv.
M/s Suresh A. Shroff & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List I.A.Nos.197, 198 and 201 on 13th October, 2014.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar