Madhya Pradesh High Court
Central Bureau Of Investigation vs Sh. V.V. Krishna Rao (Varigonda Venkata ... on 17 July, 2017
CRA-01782-2010 (( CENTRAL BUREA U 0F INVESTIGA TION Vs SH. V. V. KRISHNA RAO (VARIGONDA VENKA TA RAO))) 1 7- 07 -2 0 1 7 List this criminal appeal along with Criminal Appeal No.196/2011. (S.K. GANGELE) (ANURAG SHRIVASTAVA) JUDGE JUDGE ps