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[Cites 0, Cited by 0] [Section 114(7)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(7)(ii) in Code on Social Security, 2020

(ii)The Central Government may by notification, exempt such aggregator or class of aggregators from paying of contribution under sub-section (4), subject to such conditions as may be specified in the notification.