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[Cites 0, Cited by 0] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1) in Delhi Police Act, 1978

(1)The Commissioner of Police may, on the application of any person, depute any additional number of police to keep the peace, to preserve order, to enforce any of the provisions of this Act or for any other law in respect of any particular class or classes of offences or to perform any other duties imposed on the police at any place in Delhi.