Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 15 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

15. Cancellation of licence.

- The Director my, by order and after giving notice to the licensee, cancel any licensee granted under Rule 13, if he is satisfied that any of the terms and conditions of the licensee has been contravened.