Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Captive Power Producers Association ... vs Maharashtra Electricity Regulation ... on 13 October, 2022

Bench: G.S. Patel, Gauri Godse

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 269 OF 2019

 Captive Power Producers Association And Anr ....PETITIONER
            V/S
 Maharashtra Electricity Regulation Commission
                                            ....RESPONDENT

And Anr WITH WRIT PETITION NO. 2513 OF 2021 Captive Power Producers Association And Anr ....PETITIONER V/S Maharashtra Electricity Regulatory Commission ....RESPONDENT And Anr CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 13th October, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 22-11-2022 for hearing. Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/10/2022 ::: Downloaded on - 14/10/2022 15:58:07 :::