Section 22(2)(i) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(i)the form in which the letter of consent under section 9 shall be obtained and the manner of display of such letter of consent; and

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