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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(h) in The Aircraft Act, 1934

(h)the air-routes by which and the conditions under which aircraft may enter or leave [India] [Substituted by Act 24 of 1948, Section 3, for " the Provinces" (w.e.f. 12.4.1948). ], or may fly over [India] [Substituted by Act 24 of 1948, Section 3, for " the Provinces" (w.e.f. 12.4.1948). ], and the places at which aircraft shall land;