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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(27) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(27)"Co-operative Society" means a Co-operative Society formed by non-tribals or in which more than 50 per cent of the members of the said society are non-tribals.