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[Cites 0, Cited by 0] [Section 64A] [Entire Act]

State of Jharkhand - Subsection

Section 64A(b) in Bihar Education Code, 1961

(b)make grants-in-aid to any school referred to in section 64, or any other school, college or educational institution for the purpose of providing buildings to be used as students' hostels in connection with such school, college or institution, or for the purpose of maintaining and managing such hostels; or