Allahabad High Court
Preetam Pal Singh S.H.O. vs State Of U.P. And Another on 14 February, 2020
Author: Sanjay Kumar Singh
Bench: Sanjay Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 77 Case :- APPLICATION U/S 482 No. - 4658 of 2008 Applicant :- Preetam Pal Singh S.H.O. Opposite Party :- State of U.P. and Another Counsel for Applicant :- Rajesh Yadav Counsel for Opposite Party :- Govt. Advocate Hon'ble Sanjay Kumar Singh,J.
List has been revised.
Despite repeated calls, no one is present on behalf of the applicant to press this application.
Learned Additional Government Advocate is present.
Accordingly, the present application is dismissed for the want of prosecution.
Interim order, if any, stands vacated.
Office is directed to communicate this order to the court concerned.
Order Date :- 14.2.2020 Sumaira