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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Punjab - Subsection

Section 73(1)(iv) in The Punjab Town Improvement Act, 1922

(iv)as to the intermediate office or offices (if any) through which correspondence between the trust and the State Government or servants of the [Government] [Substituted for the word 'Crown' by the Adaptation of Laws Order, 1950.] shall pass;