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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(e) in The Bombay Electricity Duty Rules, 1962

(e)"Form" means a form appended to these rules;
(ee)[ "Industries Commissioner" means the head of the Directorate of Industries appointed by the State of Maharashtra and includes an officer of the Directorate of Industries at head office not below the rank of the Joint Director of Industries;] [Inserted by G. N. of 17.2.1986.]