Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 362] [Entire Act] State of Punjab - Subsection Section 362(4) in The Punjab Municipal Act, 1999 (4)The notice referred to in sub-section (3), shall be pasted in conspicuous places or near both ends of such public street or any portion thereof to which the provisions of sub-section (3) apply.Regular Line of Street
