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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Tobacco Board Act, 1975

(3)[ The head office of the Board shall be at Guntur in the State of Andhra Pradesh and the Board may, with the previous approval of the Central Government, establish offices or agencies at other places in or outside India.] [Substituted by Act 36 of 1978, Section 2, for sub-section (3) ]