Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 301(3)] [Section 301] [Entire Act]

State of Meghalaya - Subsection

Section 301(3)(xvii) in Meghalaya Municipal Act, 1973

(xvii)regulate the conditions which may be imposed for the grant of licenses for places of public resort for recreations and amusement;