- A person, who intends to erect a temporary structure or pandal with roof or walls made of straw, hay, ulugrass, galpata, hogla, darma, mat, canvas of other like materials for use as a place where members of the public may assemble, shall apply to the licensing authority for permission to erect such structure or pandal and such permission may be grated for a stipulated period; provided that-(i)it conforms to such conditions as may be specified by the Director;(ii)advance payment of such fees may be prescribed, is made; and(iii)in the opinion of the Director it is not unsafe for public gathering.
