Calcutta High Court (Appellete Side)
Madhumita Mondal vs The W. B. Central School Service ... on 24 November, 2021
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
24.11.
g.b. 2021 WPA 18352 of 2019 Ct. No.17 08 With IA No: CAN/1/2020 Madhumita Mondal Vs. The W. B. Central School Service Commission & Anr.
Mr. Kamalesh Bhattacharyya Mr. Aninda Bhattacharya .......For the Petitioner Dr. S. K. Patra Mr. K. K. Bandyopadhyay ........For the S. S. C. The petitioner has opened her case.
Mr. Bandyopadhyay, learned advocate appearing for the School Service Commission has prayed for adjournment for taking further instruction in this regard.
The matter is adjourned till 1st December, 2021.
(Abhijit Gangopadhyay, J.) 2