Jammu & Kashmir High Court
M/S. Trb Infratech Pvt. Ltd vs Ut Of J&K And Ors on 10 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Suppl. No. 1
After Notice
Sr. No. 205
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIDEO CONFERENCING FROM SRINAGAR)
WP (C) 1861/2020
CM No. 9561/2019
M/S. TRB Infratech Pvt. Ltd.
Petitioner(s)
Through: Mr. Parag Sharma, Adv.
V/s
UT of J&K and Ors.
Respondent(s)
Through: Mr. F.A.Nathnoo, AAG.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
ORDER
On the request of learned counsel for the parties, adjourned. List again on 15th February, 2021.
(Sanjeev Kumar) Judge Srinagar 10.02.2021 "Shamim Dar"
SHAMIM AHMAD DAR 2021.02.12 16:00 I attest to the accuracy and integrity of this document