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Jammu & Kashmir High Court

M/S. Trb Infratech Pvt. Ltd vs Ut Of J&K And Ors on 10 February, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

              Suppl. No. 1
              After Notice
              Sr. No. 205



                                  HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU
                                 (THROUGH VIDEO CONFERENCING FROM SRINAGAR)

                                                WP (C) 1861/2020
                                                CM No. 9561/2019


             M/S. TRB Infratech Pvt. Ltd.
                                                                    Petitioner(s)

                                          Through: Mr. Parag Sharma, Adv.
                                    V/s

             UT of J&K and Ors.
                                                                    Respondent(s)

                                          Through: Mr. F.A.Nathnoo, AAG.
             Coram:
                               Hon'ble Mr. Justice Sanjeev Kumar, Judge

                                                ORDER

On the request of learned counsel for the parties, adjourned. List again on 15th February, 2021.

(Sanjeev Kumar) Judge Srinagar 10.02.2021 "Shamim Dar"

SHAMIM AHMAD DAR 2021.02.12 16:00 I attest to the accuracy and integrity of this document