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Union of India - Section

Section 41 in The Inter-State Corporations Act, 1957

41. [ The Punjab Bhudan Yagna Act, 1955 (Punjab Act 45 of 1955).] [Added by Notification No. G.S.R. 1473, dated the 25th July, 1968, Gazette of India, Pt. II, Section 3(i), p. 1875]