Himachal Pradesh High Court
Jag Mohan Jinta vs . Manju Jinta _ on 20 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jag Mohan Jinta vs. Manju Jinta _ Cr.MMO No.399 of 2020 with Cr.MMO Nos fat of 2016. 20.06.2022 Present: Mr.Deepak Bhasin, Advocate, for' 'the, petitid $e Cr.MMO No.399 of 2020 Mr.Y.K. Thakur, Advocate, forthe respondent. 'SS CrMMO No, 341 of 2016 _ YS NA Mr.Bhagwati Chander: Kerina, Advocate, for the petitioners. ~~ i.
\ Petitioner No. 2: Singh Ram is present in person. See aRur, Aaya for the respondent. o singh 'Ram, petitioner No.2 in Cr.MMO NO.341 of 2016, pret in person, submits that he would be depositing further amount in terms of settlement arrived at between the partes during this month i.e. on or before 30.06.2022.
"~ f £ Ne Accepting his submissions, matters are adjourned. * XO o List for further orders on 01.07.2022.
(Vivek Singh Thakur) Judge June 20, 2022 (Purohit) zz: Downloaded on - 21/06/2022 20:03:38 :::CIS