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State of Madhya Pradesh - Section

Section 4 in The M.P. State University Service Rules, 1983

4. Classification, scales of pay etc.

- The classification of the Service, the scales of pay attached thereto, and the number of posts included in the Service shall be as specified in Schedule I :Provided that the Government may, from time to time, add to or reduce the number of posts included in the Service, either on a permanent or temporary basis.