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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(a) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

(a)where the examination has not commenced or is not completed, the candidate may not be permitted to appear in the examination or, as the case may be to take further part therein;