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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 31(1)(a) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(a)matters pertaining to staff strength, wages and salary structures, emoluments, perquisites and personnel policies;