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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in The Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001

(a)“advertisement” means and includes any notice, circular, wall paper, pamphlet, display on hoardings, or any visible representation made by means of any light, sound, smoke, gas or any other means which has the effect of promoting smoking and the expression ‘advertise’ shall be construed accordingly;